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Rajasthan HC Grants Time to Centre to Respond on Plea for Issuance of Temporary Ration Cards - (02 Mar 2021)

CIVIL

Rajasthan High Court has granted three weeks' time to the Central Government to file its reply on grievances raised by Pakistan Minority Migrants regarding non-issuance of ration card and extension of period of Visa.

Tags : RAJASTHAN HIGH COURT   ISSUANCE OF TEMPORARY RATION CARDS  

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