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Madras HC Orders Notice in Contempt Petition by DMK for Irregularities in Constitution of Committee - (02 Mar 2021)

CONTEMPT OF COURT

Madras High Court has ordered notices to a host of Central and State government officials on a contempt of court petition filed by the Dravida Munnetra Kazhagam (DMK) for alleged irregularities in the constitution of a committee to decide the quantum of reservation to be given to Other Backward Class (OBC) candidates while filling medical and dental seats contributed to the all-India quota by the State government-run colleges.

Tags : MADRAS HIGH COURT   DRAVIDA MUNNETRA KAZHAGAM  

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