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SC Refuses to Extend Bail of Prisoners Released to Decongest Prisons During Covid-19 - (02 Mar 2021)

CRIMINAL

Supreme Court has refused to extend the bail of the prisoners who were released last year to decongest jails in Delhi due to the outbreak of Covid-19 stating that there was no need for an extension given that the pandemic is under control.

Tags : SUPREME COURT   BAIL OF PRISONERS  

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