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Bombay High Court Refuses Plea by Sandeep Lahoria to Transfer Trial to Another Court - (02 Mar 2021)

CRIMINAL

Bombay High Court has rejected a plea by Sandeep Lahoria to transfer the trial in the February 2013 murder of his father Sunil, a real estate developer, from Thane Sessions Judge R R Vaishnav’s Court to any other Court. The Court has directed that to address Sandeep’s grievance, the trial Court should “liberally”' consider his plea for CCTV footage to be viewed.

Tags : BOMBAY HIGH COURT   SANDEEP LAHORIA  

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