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Mumbai Court Issues Bailable Warrant to Kangana Ranaut in Javed Akhtar's Defamation Case - (01 Mar 2021)

CRIMINAL

Mumbai Court has issued a bailable warrant against actor Kangana Ranaut in the criminal defamation case filed against her by veteran lyricist, Javed Akhtar, after she failed to appear in Court.

Tags : MUMBAI COURT   KANGANA RANAUT   JAVED AKHTAR'S DEFAMATION CASE  

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