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Bombay HC Seeks Government's View on Women's Entry in Haji Ali by February 9 - (04 Feb 2016)

Bombay High Court has asked Maharashtra Government to give its opinion on a public interest litigation challenging decision of Haji Ali Trust to ban entry of women in sanctum sanctorum of historic Durgah.

Tags : BOMBAY HIGH COURT   WOMEN'S ENTRY IN HAJI ALI  

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