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Delhi HC Refuses to Hear Petitions Against ‘Aaj Tak’ for Alleged Mis-reporting of Tractor Rally - (01 Mar 2021)

MEDIA AND COMMUNICATION

Delhi High Court has said that it will not hear the petitions seeking action against 'Aaj Tak' news channel over alleged mis-reporting of the tractor rally, and that the case will be assigned to another bench.

Tags : DELHI HIGH COURT   MIS-REPORTING OF TRACTOR RALLY  

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