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Delhi HC Orders DHCB to Constitute Committee for Vaccination of Lawyers and Hybrid Hearings - (01 Mar 2021)

CIVIL

Delhi High Court has asked the Executive Committee of the Delhi High Court Bar Association to constitute a committee for submitting its recommendations on the issue of vaccination to lawyers and hybrid hearings. The Court has ordered the Executive Committee of DHCBA to hold a meeting for discussing the issue and for constitution of the said Committee.

Tags : DELHI HIGH COURT   VACCINATION OF LAWYERS AND HYBRID HEARINGS  

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