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Orissa High Court Constitutes Panel to Study Cause of Deaths of 800 Olive Ridley Turtles - (01 Mar 2021)

ENVIRONMENT

Orissa High Court has formed a three-member Panel, inter alia, to hold consultations with stakeholders and to suggest what steps need to be immediately taken- in the short term, in the medium term and the long term- to ensure that the earlier directions issued by the Court are complied with and that the protection of the Olive Ridley turtles during the nesting season is ensured.

Tags : ORISSA HIGH COURT   OLIVE RIDLEY TURTLES  

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