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Madras HC: Postmaster Cannot Refuse to Receive Registered Post - (03 Feb 2016)

Madras HC has criticised Postmaster at Bodinayakanur in Theni district for having refused to receive an application addressed to him by a cable television operator seeking renewal of his registration under Cable Television Network (Regulation) Act, 1995 and said that a Postmaster cannot do this.

Tags : MADRAS HC   REGISTERED POST  

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