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Supreme Court Declines to Proceed on Contempt Action Against Maharashtra Forest Officials - (01 Mar 2021)

ENVIRONMENT

Supreme Court has declined to proceed further with a contempt action against Maharashtra forest officials over the killing of Avni, a “man-eater” tigress, in 2018, after realising that the decision to kill the cat had been confirmed by the Court itself.

Tags : SUPREME COURT   KILLING OF MAN-EATER TIGRESS  

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