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Gujarat HC Issues Notice to AM/NS India Over Non-Compliance of Order - (01 Mar 2021)

ENVIRONMENT

Gujarat High Court has issued a notice to the Hazira-based steel company, ArcelorMittal Nippon Steel (AM/NS) India after a Public Interest Litigation was filed by Biran Padhya, a wildlife activist, over the alleged non-compliance of an order issued by the Union environment ministry.

Tags : GUJARAT HIGH COURT   ARCELORMITTAL NIPPON STEEL (AM/NS) INDIA  

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