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CBIC Extends Due Date for Filing FY20 GST Annual Returns till March 31 - (01 Mar 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs has extended the deadline for filing annual Goods and Services Tax return and reconciliation statements for Financial Year 2020 to March 31 from February 28.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   GST ANNUAL RETURNS  

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