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Supreme Court Dismisses Contempt Plea Filed Over Killing of Tigress 'Avni' - (26 Feb 2021)

ENVIRONMENT

Supreme Court has dismissed as withdrawn the contempt petition filed by a wildlife researcher Sangeeta Dogra in relation to the killing of Tigress Avni in 2018.

Tags : SUPREME COURT   KILLING OF TIGRESS 'AVNI'  

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