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Madras HC Issues Notice on Plea Challenging Appointment of Retd. Justice S. Baskaran - (26 Feb 2021)

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Madras High Court has issued notice on a petition challenging appointment of retired High Court Judge, Justice S Baskaran, as the Chairperson of the Tamil Nadu State Human Rights Commission.

Tags : MADRAS HIGH COURT   APPOINTMENT OF RETD. JUSTICE S. BASKARAN  

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