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UK Court Rejects Nirav Modi's Challenge Against India's Extradition Plea - (26 Feb 2021)

CRIMINAL

United Kingdom Court has rejected the challenge made by fugitive diamantiare Nirav Modi against the extradition request made by the Government of India for trial in the Rs. 14,000 crore Punjab National Bank (PNB) scam.

Tags : UNITED KINGDOM COURT   NIRAV MODI  

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