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Allahabad HC Denies Anticipatory Bail to Aparna Purohit in Investigation Against ‘Tandav’ Series - (26 Feb 2021)

CRIMINAL

Allahabad High Court has denied pre-arrest bail to Commercial Head of Amazon Prime Video, Aparna Purohit, in the ongoing investigation against the web series 'Tandav', underlining that western filmmakers have refrained from ridiculing Lord Jesus or the Prophet but the Hindi filmmakers have done it repeatedly and are still doing it most unabashedly with the Hindu Gods and Goddesses.

Tags : ALLAHABAD HIGH COURT   APARNA PUROHIT  

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