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SC: Regulation of Fee for MBBS Students Within Domain of Self Financing Medical College - (26 Feb 2021)

EDUCATION

Supreme Court has observed that the regulation of fee for MBBS students in private self-financing medical colleges is within the domain of the Admission and Fee Regulatory Committee which has to ensure that the fee is non-exploitative and reasonable.

Tags : SUPREME COURT   REGULATION OF FEE FOR MBBS STUDENTS  

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