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Madras HC Questions Commissioner on Stopping of Vehicle Collecting Funds for Ram Temple - (26 Feb 2021)

CRIMINAL

Madras High Court has summoned the Commissioner of Police, Madurai, to appear before it on 1st March, 2021 to answer as to why even after the Court had permitted a rath yathra in Madurai to collect funds for Ram Temple at Ayodhya in Uttar Pradesh, the police had stopped the vehicle.

Tags : MADRAS HIGH COURT   FUNDS FOR RAM TEMPLE  

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