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Rajasthan HC Stays Order Attaching Assets of Chittorgarh Tehsildar, Collector and SP - (26 Feb 2021)

CIVIL

Rajasthan High Court has put a stay on the ACJM Court, Chittorgarh order for the attachment of chair, car and residences of the tehsildar, collector and Superintendent of Police for non-adherence of a Court order related to a property dispute

Tags : RAJASTHAN HIGH COURT   ATTACHMENT OF ASSETS  

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