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Delhi Court Extends Interim Protection from Arrest to Shantanu Muluk in Toolkit Case - (26 Feb 2021)

CRIMINAL

Delhi Court has extended the interim protection from arrest to Shantanu Muluk in Toolkit Case till 9th March, 2021, after the Delhi Police sought seven more days to file a detailed response to his anticipatory bail plea.

Tags : DELHI COURT   SHANTANU MULUK  

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