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J&K HC Seeks Government's Response in Plea Against Separate Prosecution Wing for J&K - (25 Feb 2021)

CIVIL

Jammu and Kashmir High Court has issued notice to the Union Territory administration on a Public Interest Litigation challenging a Government Order for establishment of the J&K Prosecution Service.

Tags : JAMMU AND KASHMIR HIGH COURT   JAMMU AND KASHMIR PROSECUTION SERVICE  

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