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Delhi HC Directs Delhi Govt to File Status Report on Reopening of Hazrat Nizamuddin Markaz - (25 Feb 2021)

CIVIL

Delhi High Court has directed the Delhi Government and Delhi Police to file their status report and replies to the petition by the Delhi Waqf Board through its Chairman, for the reopening of the Hazrat Nizamuddin Markaz on the Delhi Waqf Board's premises in New Delhi.

Tags : DELHI HIGH COURT   REOPENING OF HAZRAT NIZAMUDDIN MARKAZ  

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