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SC Permits Maharashtra Night at Girgaum Chowpatty - (03 Feb 2016)

Supreme Court has put stay on Bombay High Court order and allowed Maharashtra Government to hold an event at Girgaum Chowpatty beach in Mumbai to kickstart the ‘Make in India Week’ programme, which will be attended by the Prime Minister.

Tags : SUPREME COURT   BOMBAY HIGH COURT  

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