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Orissa HC Registers Suo-Moto PIL Taking Cognizance of Death of 800 Olive Ridley Sea Turtles - (25 Feb 2021)

ENVIRONMENT

Orissa High Court has registered suo-moto PIL ‘In Re : Olive Ridley Turtles’ taking into cognizance Down to Earth Magazine's report based on the death of around 800 Olive Ridley sea turtles. The Court has issued notices to the Government of Odisha, among others, to apprise the Court of the steps taken to deal with the crisis on an urgent basis.

Tags : ORISSA HIGH COURT   OLIVE RIDLEY SEA TURTLES  

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