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Calcutta HC Sets Aside Order Removing Blind Professor on Grounds of Physical Disability - (25 Feb 2021)

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Calcutta High Court has set aside an order removing a blind Professor from the position of Head of the Bengali Department by the Haringhata Mahavidyalaya, primarily on the ground of his physical disability.

Tags : CALCUTTA HIGH COURT   REMOVAL OF BLIND PROFESSOR  

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