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Gujarat High Court Fixes 50 km/hr Speed Limit for Buses on BRTS Routes - (17 Aug 2015)

Gujarat High Court has ordered City Government to place security guards on crossroads on Bus Rapid Transit System (BRTS) corridors in city and install speedometers. The Court has also fixed speed limit 50 km per hour for public transport buses in order to reduce accidents.

Tags : GUJARAT HIGH COURT  BUS RAPID TRANSIT SYSTEM (BRTS) CORRIDORS  

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