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Karnataka HC Issues Notice on Plea Questioning Order Directing Collection of 70% Tuition Fee - (25 Feb 2021)

EDUCATION

Karnataka High Court has issued notice to the State government on petitions filed by managements of several schools and their association questioning the Government Order directing all categories of private unaided schools to collect only 70% of the tuition fee, which was collected during previous year, for the academic year 2020-21.

Tags : KARNATAKA HIGH COURT   COLLECTION OF 70% TUITION FEE  

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