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Madras HC Restrains Tangedco from Opening Techno Commercial and Price Bids - (25 Feb 2021)

COMMERCIAL

Madras High Court has restrained the Tamil Nadu Generation and Distribution Corporation (Tangedco) from opening the techno commercial and price bids received for a Rs. 1,330 Crores worth tender for supply of 20 Lakhs tonnes of imported steam coal of any origin to be delivered at the Kamarajar port at Ennore between May 2021 and May 2022.

Tags : MADRAS HIGH COURT   TANGEDCO  

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