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Delhi HC Seeks Centre's Response on Plea for Quashing Delhi Minorities Commission - (24 Feb 2021)

CRIMINAL

Delhi High Court has issued notice on and sought response of the Central Government, the Delhi Police and publishers on a plea seeking quashing of reports prepared by the "Delhi Minorities Commission" and other private organizations/ individuals on the Delhi Riots.

Tags : DELHI HIGH COURT   DELHI MINORITIES COMMISSION   DELHI RIOTS  

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