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Delhi HC: Give Prisoners Choice Between Video Conferencing & Physical Appearance - (24 Feb 2021)

CRIMINAL

Delhi High Court has asked Director General Prisons, Delhi, while hearing a petition filed by Pinjra Tod activists Natasha Narwal and Devangana Kalita, to consider giving prisoners the choice between being produced before the Courts physically or through video conferencing.

Tags : DELHI HIGH COURT   VIDEO CONFERENCING & PHYSICAL APPEARANCE   PRISONERS  

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