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Madras HC Asks Govt to Prohibit Future Ownership of Elephants by Individuals, Temples - (24 Feb 2021)

ENVIRONMENT

Madras High Court has asked the State Government to come up with a policy prohibiting future ownership of elephants by any individual and/or temples, expressing concern over the 'mistreatment' meted out to privately owned animals.

Tags : MADRAS HIGH COURT   OWNERSHIP OF ELEPHANTS  

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