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Karnataka HC Upholds 2015 Order Passed by Special Court Discharging Janardhana Reddy’s Wife - (24 Feb 2021)

CRIMINAL

Karnataka High Court has upheld 2015 order passed by a special court discharging Lakshmi Aruna, wife of the former Minister G. Janardhana Reddy, in an illegal mining case in which she was made a co-accused along with her husband.

Tags : KARNATAKA HIGH COURT   LAKSHMI ARUNA  

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