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Supreme Court Directs Joint Monitoring Team to Submit Report on Alleged Contempt by Karnataka - (24 Feb 2021)

CIVIL

Supreme Court has directed the Joint monitoring team to submit report on issues in contempt plea filed by State of Goa with alleging illegal diversion of water of Mahadayi river by State of Karnataka. The Court has directed that the Monitoring Committee will consist of superintendent members of all three States to visit the site and submit report on the alleged contempt.

Tags : SUPREME COURT   ALLEGED CONTEMPT BY KARNATAKA   ILLEGAL DIVERSION OF MAHADAYI RIVER  

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