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Delhi Court Grants Bail to Disha Ravi in the Toolkit Case - (24 Feb 2021)

CRIMINAL

Delhi Court has granted bail to 22-year old climate activist Disha Ravi, who was arrested by the Delhi police from her Bengaluru residence on 13th February, 2021 in the farmers protest 'toolkit' case.

Tags : DELHI COURT   DISHA RAVI   TOOLKIT CASE  

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