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Bombay High Court Upholds Bail Granted to Youth Accused of Joining ISIS - (24 Feb 2021)

CRIMINAL

Bombay High Court has upheld bail granted to one of the first Islamic State recruits from India, Areeb Majeed and disposed of an appeal by the National Investigating Agency (NIA).

Tags : BOMBAY HIGH COURT     BAIL TO YOUTH ACCUSED OF JOINING ISIS  

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