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Allahabad HC Seeks UP Govt's Response on Implementation of Anganwadi Projects - (24 Feb 2021)

CIVIL

Allahabad High Court has sought the response of the Uttar Pradesh Government on the condition of Anganwadis in the State, especially with regard to nutrition programmes undertaken therein.

Tags : ALLAHABAD HIGH COURT   IMPLEMENTATION OF ANGANWADI PROJECTS  

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