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SC: Pension Under Swatantrata Sainik Samman Pension Scheme as Per Proof Required Under Scheme - (24 Feb 2021)

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Supreme Court has observed that the pension under the Swatantrata Sainik Samman Pension Scheme can be sanctioned as per the proof required under the scheme and in no other manner.

Tags : SUPREME COURT   SWATANTRATA SAINIK SAMMAN PENSION SCHEME  

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