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Supreme Court Upholds Life Imprisonment for Man Accused of Murdering His Pregnant Wife - (24 Feb 2021)

CRIMINAL

Supreme Court has dismissed the appeal filed by a man convicted for murdering his pregnant wife, observing that the incriminating circumstances pointed out in the case are sufficient with reasonable certainty on the established facts, which connect the accused with the commission of crime of committing the murder of his own wife.

Tags : SUPREME COURT   MAN WHO MURDERED PREGNANT WIFE  

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