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Uttarakhand High Court Stays Order De-Notifying Shivalik Elephant Reserve - (23 Feb 2021)

ENVIRONMENT

Uttarakhand High Court has held that if the proposed area of the Shivalik Elephant Reserve is diverted for expansion of Dehradun's Jolly Grant Airport, irrevocable loss would be caused, both to environment, and to the elephant population.

Tags : UTTARAKHAND HIGH COURT   SHIVALIK ELEPHANT RESERVE  

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