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Delhi HC: Cannot Issue Directions to Bar Council of Delhi to Make Enrolment Process Online - (23 Feb 2021)

CIVIL

Delhi High Court has observed that it cannot issue directions to the Bar Council of Delhi to make its enrolment process completely online as it is a policy decision. The Court has asked the Council to take a decision as expeditiously as possible on the pleas by some law graduates for making the enrolment process totally online.

Tags : DELHI HIGH COURT   BAR COUNCIL OF DELHI   ENROLMENT PROCESS  

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