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Allahabad High Court Directs Amazon Content Head Aparna Purohit to Appear Before Police - (23 Feb 2021)

CRIMINAL

Allahabad High Court has directed the Commercial Head of Amazon Prime Video, Aparna Purohit, to cooperate in the ongoing investigation against the web series 'Tandav'. The Court has ordered Purohit to appear before the investigating officer on 23rd February, 2021, and fully cooperate in the ongoing investigation.

Tags : ALLAHABAD HIGH COURT   AMAZON CONTENT HEAD APARNA PUROHIT  

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