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Kerala HC Directs State Police Chief to Expedite Probe in False Rape Charges - (23 Feb 2021)

CRIMINAL

Kerala High Court has asked the State Police Chief to entrust to a competent officer the investigation of a case registered against a woman who had retracted her charge of being raped by a junior health inspector in Thiruvananthapuram and expedite the investigation.

Tags : KERALA HIGH COURT   PROBE IN FALSE RAPE CHARGES  

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