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Kerala High Court Stays Arrest of Saritha Nair in Solar Cheating Case - (23 Feb 2021)

CRIMINAL

Kerala High Court has ordered to keep in abeyance for two weeks the non-bailable arrest warrant issued by the Judicial First Class Magistrate Court, Kozhikode, against Saritha Nair, accused in the solar cheating case.

Tags : KERALA HIGH COURT   SOLAR CHEATING CASE  

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