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Kerala HC Upholds EC Order on ‘Two Leaves’ Symbol Favouring KC(M) Jose Faction - (23 Feb 2021)

ELECTION

Kerala High Court has upheld a single judge's verdict upholding the Election Commission's order declaring a group led by Jose K Mani as the official Kerala Congress (M) and granting it the official election symbol of ‘Two Leaves’.

Tags : KERALA HIGH COURT   ‘TWO LEAVES’ SYMBOL  

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