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Delhi HC Issues Notice to Sonia Gandhi and Rahul Gandhi in National Herald Case - (23 Feb 2021)

CIVIL

Delhi High Court has issued a notice to interim Congress president Sonia Gandhi and Congress leader Rahul Gandhi on Bharatiya Janta Party lawmaker Subramanian Swamy’s petition challenging the trial court order regarding summoning of documents and witnesses in the National Herald case.

Tags : DELHI HIGH COURT   SONIA GANDHI AND RAHUL GANDHI   NATIONAL HERALD CASE  

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