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SC Issues Notice in Amazon Plea Challeging Delhi HC Stay on Future-Reliance Retail Stake Sale - (22 Feb 2021)

ARBITRATION

Supreme Court has issued notice in the plea by Amazon challenging Delhi High Court's stay on the implementation of its own order passed by the Single Judge bench of Justice Midha, which had directed status quo order on the Future - Reliance retail stake sale deal of nearly Rs. 25000 crore.

Tags : SUPREME COURT HAS ISSUED NOTICE IN THE PLEA BY AMAZON CHALLENGING DELHI HIGH COURT'S STAY ON THE IMPLEMENTATION OF ITS OWN ORDER PASSED BY THE SINGLE JUDGE BENCH OF JUSTICE MIDHA   WHICH HAD DIRECTED STATUS QUO ORDER ON THE FUTURE - RELIANCE RETAIL STAKE SALE DEAL OF NEARLY RS. 25000 CRORE.  

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