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SC Allows Karti Chidambaram to Travel Abroad for Six Months on Condition - (22 Feb 2021)

CIVIL

Supreme Court has allowed Congress MP Karti Chidambaram's application to travel abroad for 6 months on a condition of depositing Rs. 2 crores. The Court has further directed that Karti Chidambaram should furnish his itinerary of foreign travel and the places where he is going to stay.

Tags : SUPREME COURT   KARTI CHIDAMBARAM  

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