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ITAT, Mumbai Allows Payment by Tata Chemicals for Using ‘TATA’ Logo as Business Deduction - (22 Feb 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Mumbai has allowed Rs 3.7 Crores to be paid by Tata Chemicals for using the ‘TATA’ logo as a business deduction.

Tags : INCOME TAX APPELLATE TRIBUNAL   TATA CHEMICALS  

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