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Bombay HC: Making Unfounded Allegations Against Spouse to Cause Disturbance at Job is Mental Cruelty - (22 Feb 2021)

FAMILY

Bombay High Court has stated that making of unfounded allegations against the spouse or his/her relatives in the pleadings or making complaints with a view to affect the job of the spouse amounts to causing mental cruelty to the said spouse.

Tags : BOMBAY HIGH COURT   UNFOUNDED ALLEGATIONS AGAINST SPOUSE  

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